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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1) in The Oil Mines Regulations, 2017

(1)The manager of every mine shall formulate and implement detailed operation and maintenance procedure or manual for control system and safety interlocks for entire pipeline system of a mine considering the recommendations made of the original equipment manufacturer and based on the local conditions.