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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(1)(e) in Himachal Pradesh Waqf Rules, 2016

(e)have power to inspect any office or any record or other documents of such waqf or movable properties of such waqf or any work or institution or property under the control of the waqf.