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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Uttar Pradesh - Subsection

Section 122(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)to furnish any return, plan, estimate, statement, account or statistics concerning or connected with any matter appertaining to the administration of this Act or the municipal administration of the City;