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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(4) in The Indian Post Office Rules, 1933

(4)All the seals affixed to an insured foreign letter or parcel or insured box shall be of the same kind of wax (or lead in the case of parcels) and shall bear distinct impressions of the same private device. The device shall not be that of a current coin or merely a series of straight, curved or crossed lines.