Section 2(1) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
(1)"contribution" means the betterment contribution referred to [in sections 4-A and 4-B] [These words, figures and letters were substituted for the words and figure 'in section 3' by section 2(i) of the Tamil Nadu Irrigation (Levy of Betterment Contribution) Amendment Act, 1963 (Tamil Nadu Act 32 of 1963).].
