Section 8(2)(b) in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)in the case of a person is enrolled after the 31st day of August of a year, within one month of the date of enrolment.

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