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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(ii) in Orissa Minor Minerals Concession Rules, 2004

(ii)possesses professional experience of five years of working in a supervisory capacity in the field of mining or mineral administration after obtaining a degree or qualification required under Clause