Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 294 in The Rajasthan Revenue Courts Manual, 1956 294. Fee of Advocate not present. - No fee with respect to any Advocate shall unless he is present at the hearing of the case, be included in the taxation of costs.
