Section 62 in Protection of Plant Varieties and Farmers' Rights Rules, 2003
62. Application for correction of the register by the registered agent or licensee under section 3. - An application for correction of the Register may also be made by the registered agent or the licensee to the registrar under sub-section (2) of section 37 in Form PV-22 of the First Schedule on the grounds laid down in sub-section (2) of that section.
