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[Cites 0, Cited by 1] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(a) in The West Bengal Correctional Services Act, 1992

(a)to look after the correctional services and to see that the prisoners are not deprived of the amenities and privileges under this Act or under any other law for the time being in force;