Kerala High Court
M/S Calicut Htfc Urban Nidhi Limited vs The Union Of India on 7 July, 2023
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
WP(C) No.22158/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
Friday, the 7th day of July 2023 / 16th Ashadha, 1945
WP(C) NO. 22158 OF 2023(T)
PETITIONER:
M/S CALICUT HTFC URBAN NIDHI LIMITED 24/2106 F, CKB TOWER,, FIRST
FLOOR, CHEVAYUR P.O,, CALICUT, PIN - 673017 REPRESENTED BY ITS
DIRECTOR JAYARAJAN K.P.
RESPONDENTS:
1. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF
CORPORATE AFFAIRS, 'A' WING, SHASTRI BHAVAN, RAJENDRA PRASAD ROAD,
NEW DELHI, PIN - 110001
2. THE JOINT SECRETARY, MINISTRY OF CORPORATE AFFAIRS, 'A' WING,
SHASTRI BHAVAN, RAJENDRA PRASAD ROAD, NEW DELHI, PIN - 110001
3. THE DEPUTY DIRECTOR , MINISTRY OF CORPORATE AFFAIRS, VTH FLOOR, A-
WING, SHASTRI BHAWAN, DR. RAJENDRA PRASAD ROAD, NEW DELHI, PIN -
110001
4. THE REGISTRAR OF COMPANIES, ERNAKULAM, COMPANY LAW BUILDING,
KAKKANAD, COCHIN, PIN - 682021
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to permit the petitioner to run its business as per the conditions
in Exhibit P7 interim order without insisting for filing of form INC 20A
pending disposal of the Writ Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.EBIN MATHEW, P.J.MATHEW, AKHILA SHOJI, JAEONA JAMES,Advocates for the
petitioners, the Court passed the following:
ORDER
Deputy Solicitor General of India will get instructions.
In the meanwhile, the 4th respondent will look into Ext.P11 and will take appropriate steps within one week and report the same before this Court.
Post on 18-07-2023.
Sd/- P.V.KUNHIKRISHNAN,JUDGE 07-07-2023 /True Copy/ Assistant Registrar WP(C) No.22158/2023 2/2 APPENDIX OF WP(C) 22158/2023 Exhibit P-7 A TRUE COPY OF THE INTERIM ORDER DATED 06/06/2023 IN WP(C) 18224/2023 ExhibitP- 11 A TRUE COPY COMPLAINT WITH TICKET NUMBER FO_20230619916036 DATED 26/06/2023