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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(2)(xvi) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(xvi)the conditions to which the rights of prisoners are subjected under section 36, the right of communication of prisoners under item (c) of the said section and the period and the rate of wages to be prescribed under item (j) of the said section;