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Union of India - Section
Section 7 in The Cold Storage Order, 1980
7. Licence fee shall be as follows.
- Renewal fee for one year or part thereof:| Licence Fee/ | ||
| (a) | Cold storage with a storage capacityexceeding 10,000 cubic metres | [Rs. 5000.00] [Substituted by S.O. 3100, dated 27th November,1991 (w.e.f. 12th December, 1991).] |
| (b) | Cold storage with a storage capacityexceeding 2500 cubic metres but not exceeding 10,000 cubic metres | [Rs. 2500.00] [Substituted by S.O. 3100, dated 27th November, 1991 (w.e.f. 12th December, 1991).] |
| (c) | Cold storage with a storage capacity ofnot less than 25 cubic metres but not exceeding 2500 cubic metres | [Rs. 1000.00] [Substituted by S.O. 3100, dated 27th November,1991 (w.e.f. 12th December, 1991).] |