Delhi High Court - Orders
Oma vs Rudra Nand Jha & Anr (Iffco Tokio General ... on 11 January, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 920/2019
OMA ..... Appellant
Through: Mr. Vijay Sharma, Advocate.
versus
RUDRA NAND JHA & ANR (IFFCO TOKIO GENERAL
INSURANCE CO LTD) ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 11.01.2022
1. The hearing was conducted through video conferencing.
2. By order dated 25.03.2021 the learned Joint Registrar had directed the matter to be listed before the Court on 29.07.2021, however, the matter was not listed before the Court on 29.07.2021 but has been listed today.
3. List on 22.02.2022, en bloc date.
4. Copy of the order be uploaded on the High Court website and be also forwarded to learned counsels through email by the Court Master.
SANJEEV SACHDEVA, J JANUARY 11, 2022/rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:11.01.2022 Signing Date:11.01.2022 21:47:43 19:55 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.