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Rajasthan High Court - Jaipur

Bank Of India vs Rajeshwari Devi Wife Of Late Shri Hari ... on 13 May, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 5009/2022

                                   Bank Of India
                                                                                                       ----Petitioner
                                                                       Versus
                                   Rajeshwari Devi & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Ajay Shukla For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 13/05/2022 Issue notice of the writ petition as well as of stay application confined to the respondent no.1. Rule is made returnable by four weeks.
(MAHENDAR KUMAR GOYAL),J LAKSHYA SHARMA /65 (Downloaded on 13/05/2022 at 10:08:34 PM) Powered by TCPDF (www.tcpdf.org)