Rajasthan High Court - Jaipur
Bank Of India vs Rajeshwari Devi Wife Of Late Shri Hari ... on 13 May, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5009/2022
Bank Of India
----Petitioner
Versus
Rajeshwari Devi & Anr.
----Respondents
For Petitioner(s) : Mr. Ajay Shukla For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 13/05/2022 Issue notice of the writ petition as well as of stay application confined to the respondent no.1. Rule is made returnable by four weeks.
(MAHENDAR KUMAR GOYAL),J LAKSHYA SHARMA /65 (Downloaded on 13/05/2022 at 10:08:34 PM) Powered by TCPDF (www.tcpdf.org)