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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(d)"Certificate of Affiliation" means the document issued by the Rajasthan State Sports Council, a State Level Sports Association or a District Level Sports Association while granting Affiliation under the provisions of this Act and shall include a letter of Affiliation issued by the Rajasthan Olympic Association,