Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(9) in Rajasthan Public Procurement Rules, 2012 (9)No bid shall be rejected at bid opening except the late bids, alternative bids (if not permitted) and bids not accompanied with the required bidding documents fee and bid security.
