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[Cites 0, Cited by 0] [Section 18(18)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(18)(c) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(c)Receivables equivalent to 2 (Two) months of fixed and variable charges for sale of electricity calculated on the target PLF;