Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 27] [Entire Act] Union of India - Subsection Section 27(3) in The Consumer Protection Act, 1986 (3)All offences under this Act may be tried summarily by the District Forum or the State Commission or the National Commission, as the case may be.
