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Delhi High Court - Orders

Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 15 April, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~37 & 38
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           OMP (ENF.) (COMM.) 174/2019, EX.APPL.(OS) 3200/2022 &
                                                      EX.APPL.(OS) 951/2023

                                                       BHAYANA BUILDERS PVT. LTD.          ..... Decree Holder
                                                                   Through: Ms. Manmeet Kaur, Mr. Gurtejpal
                                                                            Singh, Mr. Chandan Malav and
                                                                            Ms. Gaurangi Khanna, Advocates.

                                                                                         versus

                                                       CHINTELS INDIA LTD.                                                  ..... Judgement Debtor
                                                                    Through:                                     Mr. Kotla Harshavardhan, Mr.
                                                                                                                 Raghav Kohli and Ms. Gayatri
                                                                                                                 Gupta, Advocates.

                                          +           OMP (ENF.) (COMM.) 175/2019, EX.APPL.(OS) 3201/2022 &
                                                      EX.APPL.(OS) 950/2023

                                                      BHAYANA BUILDERS PVT. LTD.           ..... Decree Holder
                                                                  Through: Ms. Manmeet Kaur, Mr. Gurtejpal
                                                                            Singh, Mr. Chandan Malav and
                                                                            Ms. Gaurangi Khanna, Advocates.

                                                                                         versus

                                                      CHINTELS INDIA LTD.                                                   ..... Judgement Debtor
                                                                    Through:                                     Mr. Kotla Harshavardhan, Mr.
                                                                                                                 Raghav Kohli and Ms. Gayatri
                                                                                                                 Gupta, Advocates.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                                            ORDER

% 15.04.2024 Learned counsel for the decree holder seeks a passover, which is OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 1 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 21:06:48 not possible today.

It is submitted by learned counsel for the parties that they have not been able to resolve the disputes.

List on 31.07.2024.

PRATEEK JALAN, J APRIL 15, 2024 SS/ OMP (ENF.) (COMM.) 174/2019 & OMP (ENF.) (COMM.) 175/2019 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/04/2024 at 21:06:48