Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jharkhand - Section Section 1 in The Bihar Co-operative Societies Act, 1935 1. Short title and extent. (1)This Act may be called the Bihar Co-operative Societies Act, 1935.(2)It extends to the whole of the State of Bihar.
