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[Cites 0, Cited by 3] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2) in The Disaster Management Act, 2005

(2)Whenever any resource, premises or vehicle is requisitioned under sub-section (1), the period of such requisition shall not extend beyond the period for which such resource, premises or vehicle is required for any of the purposes mentioned in that sub-section.