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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(7)The term of the Town Vending Committee shall be five years and may continue till new committee is formed in accordance with the Act and these rules;