Delhi High Court - Orders
Afcons Infrastructure Limited vs Petronet Lng Limited on 21 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~48 to 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 32/2023 & I.A. 1669/2023
AFCONS INFRASTRUCTURE LIMITED .....Petitioner
Through: Mr. Rajeev Sharma, Senior Advocate
with Mr. Abhishek Birthray and Mr. Kartikeya
Tripathi, Advocates.
versus
PETRONET LNG LIMITED .....Respondent
Through: Mr. Diwakar Maheshwari and Ms.
Pratiksha Mishra, Advocates.
49
+ O.M.P. (COMM) 50/2023 & I.A. 2341/2023
PETRONET LNG LIMITED .....Petitioner
Through: Mr. Diwakar Maheshwari and Ms.
Pratiksha Mishra, Advocates.
versus
AFCONS INFRASTRUCTURE LIMITED .....Respondent
Through: Mr. Rajeev Sharma, Senior Advocate
with Mr. Abhishek Birthray and Mr. Kartikeya
Tripathi, Advocates.
50
+ OMP (ENF.) (COMM.) 30/2023 & EX.APPL.(OS) 161/2023
AFCONS INFRASTRUCTURE LIMITED .....Decree Holder
Through: Mr. Rajeev Sharma, Senior Advocate
with Mr. Abhishek Birthray and Mr. Kartikeya
Tripathi, Advocates.
versus
PETRONET LNG LIMITED .....Judgement Debtor
Through: Mr. Diwakar Maheshwari and Ms.
Pratiksha Mishra, Advocates.
O.M.P. (COMM) 32/2023 & connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/08/2025 at 22:39:16
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 21.08.2025 List for hearing on 19.12.2025.
JYOTI SINGH, J AUGUST 21, 2025 Shivam/Ch O.M.P. (COMM) 32/2023 & connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 22:39:16