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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(f) in THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION ACT, 2020

(f)to issue shares/bonds/debentures/bills/anyother instruments dependent on the structure of financing and as per the Provisions of the Companies Act, 2013(Central Act No.18 of 2013.), SEBI regulations (if applicable) and other applicable laws;