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State of Telangana - Section

Section 76 in Telangana District Boards Act, 1955

76. Bar of suit in respect of act done in good faith.

- No suit shall be maintainable against any Board or any member, officer or servant thereof or any person acting under the direction of any such Board, member, officer or servant in respect of anything lawfully and in good faith and with due care and attention done under this Act or any rule, or bye-law made thereunder.