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[Cites 0, Cited by 1] [Section 57B] [Entire Act]

State of Kerala - Subsection

Section 57B(1) in Kerala Cooperative Societies Act, 1969

(1)The Government may, by notification in the Gazette, frame a scheme to be called "the Deposit Guarantee Scheme" specifying the purpose of the scheme and shall be administered in such manner, as may be specified therein.