Telangana High Court
M/S. Hygro Chemicals Pharmatek Pvt Ltd. vs Union Of India on 19 February, 2020
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
W.P.No.23646 OF 2013
ORDER
Learned counsel appearing for the petitioner seeks permission to withdraw the writ petition and to that effect, letter dated 18.02.2020 has been filed in the Registry.
Permission as sought for is accorded. Accordingly, the Writ Petition is dismissed as withdrawn. No costs.
Miscellaneous petitions, if any, pending shall stand closed.
________________________________ JUSTICE ABHINAND KUMAR SHAVILI Date: 19.02.2020 rkk