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[Cites 0, Cited by 10] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(j) in The Indian Medical Council Act, 1956

(j)[ the courses and period of study and of practical training to be undertaken, the subjects of examination and the standards of proficiency therein to be obtained, in Universities or medical institutions for grant of recognized medical qualifications; [ Inserted by Act 24 of 1964, Section 16 (w.e.f. 16.6.1964).]