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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(b) in Tamil Nadu Fire Service Rules, 1990

(b)be available and hold himself in readiness for any duty he may be called upon to perform by his superior officers, at any time, and keep his superior officers acquainted with all matters coming to his knowledge, affecting his own fire station or the Fire Services Directorate in general;