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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Uttar Pradesh - Subsection

Section 65(2) in Uttar Pradesh Value Added Tax Act, 2008

(2)A bench of two members shall include each category of members mentioned in clauses (i) and (ii) of sub section(4) of section 62.Provided that Chairman may nominate himself as one of the members of the bench.