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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2) in Tamil Nadu Societies Registration Act, 1975

(2)On receipt by the registered society of an order under sub-section (1), it shall be the duty of all persons who are or have been its ofl5cers to furnish such information or explanation to the best of their power.