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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(vi) in The Orissa Forest Shooting Rules, 1973

(vi)shooting or chasing from a wheeled vehicle or shooting from within 50 metres of such a vehicle or shooting between the hours of sunset and sunrise or with the aid of electric light, any animal other than carnivore or animal specially declared as dangerous;