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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Indian Institutes of Information Technology Act, 2014

(1)The Senate of each Institute shall consist of the following persons, namely:-
(a)Director of the Institute, ex officio Chairperson;
(b)Deputy Director, ex officio;
(c)Deans, ex officio;
(d)Heads of the Departments of the Institute, ex officio;
(e)all Professors other than the Deans or Heads of the Departments;
(f)three persons from amongst educationists of repute or persons from another field related to the activities of the Institute who are not in service of the Institute, nominated by the Board of Governors;
(g)three persons who are not members of teaching staff co-opted by the Senate for their specialised knowledge;
(h)Registrar of the Institute, ex officio Secretary.