Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1052] [Entire Act] Bengal Presidency - Subsection Section 1052(ii) in Police Regulations, Bengal , 1943 (ii)There is no bar to a recommendation for a reward being made in case of arrest of dacoits while retreating after the commissioner a dacoity or in the event of a dacoit being killed.
