Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(1) in The Orissa Urban Police Act, 2003

(1)Whoever contravenes, disobeys, opposes or fails to conform to any order given by a police officer under Section 29 shall, on conviction, be punished with fine which may extend to five hundred rupees.