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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(5)For gathering the best available information it shall be incumbent upon the Police or the Juvenile or the Child Welfare Officer from the nearest Police Station, to contact the parents or guardians of the juvenile and also apprise them of the juvenile's law breaking, behaviour.