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Andhra Pradesh High Court - Amravati

Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 28 October, 2025

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: W.P.No.31820 of 2022

                         PROCEEDING SHEET

SL.   DATE                           ORDER                              OFFICE
NO.                                                                      NOTE
22  28.10.2025

GRKP, J At request of Sri M. Eswar, Ld. Counsel appearing on behalf of Sri Hemanth Kumar Vemuri, Ld. Counsel for the Writ Petitioner, list this matter on 03.11.2025 to enable him to file Synopsis and list of dates.

                                                          ________
                                                           GRKP, J
               MNR
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE