Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] State of Kerala - Section Section 8 in Kerala University Act, 1974 (8)"department" means a department designated as such by the Ordinances or Regulations with reference to a subject or group of subjects;
