Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(4) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(4)The Authority may, by order, suspend or cancel a certificate of registration granted under sub-section (3) in such manner as may be determined by regulations:Provided that no order under this sub-section shall be made unless the person concerned has been given a reasonable opportunity of being heard.