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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(2) in The United Provinces Agriculturists Relief Act 1934

(2)In the case of unsecured loans, an entry shall be made in every such document specifying the date by which payment must be made in order to earn the benifit of section 29 and the rate of interest which shall prevail if repayment is made by such date.