Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(69) in The Dadra and Nagar Haveli Excise Regulation, 2012

(69)"spurious liquor" means liquor which has been adulterated with an object to bring intoxication easily and is harmful to consumers;