Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(4) in Punjab Goods and Services Tax Rules, 2017

(4)Every certificate of registration shall be duly signed or verified through electronic verification code by the proper officer under the Act.