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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in Rajasthan Public Parks Rules, 1959

(d)"Park Produce" means any product of a park and includes
(i)Vegetables, fruits, flowers, leaves, wood roots or any other produce or by-product of any species of the vegetable kingdom and their parasites; and
(ii)Pet, surface soil, rock, stones and other minerals;