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State of Goa - Section

Section 7 in The Goa Land Revenue (Modification and Regularisation of Grants under Decree No. 3602 dated 24-11-1917) Act, 2007

7.

/10/2007-LA. - An Act to provide for the modification and regularisation of Grants under Decree No. 3602 dated 24-11-1917 and bring such Grants within the purview of the Goa Land Revenue Code, 1968.Be it enacted by the Legislative Assembly of Goa in the Fifty-eighth Year of the Republic of India as follows: