Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(4) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (4)[* * *] [Sub-section (4) and (5) were deleted by Maharashtra 37 of 2007, Section 6, (w.e.f. 21.12.2006).]
