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Central Administrative Tribunal - Ernakulam

M Nirmala Devi vs Information And Broadcasting on 20 February, 2026

              CENTRAL ADMINISTRATIVE TRIBUNAL
                       ERNAKULAM BENCH
             Original Application No. 180/00507/2023

              Friday, this the 20th day of February, 2026
CORAM:
      HON'BLE Mr. JUSTICE K. HARIPAL, JUDICIAL MEMBER
      HON'BLE Mr. BRAJ MOHAN AGRAWAL, ADMINISTRATIVE MEMBER

      M. Nirmala Devi, Aged 56 years,
      W/o Sethumadhavan.M, working as UDC,
      Doordarshan (PGF), Thrissur.
      (residing at SE-08 OMG Signature Villa,
      Pathipara, Vaniyamkulam-1,Pkd-679 522                 - Applicant

[By Advocate : Mr. R. S. Sarat ]

      Versus
1)    The Secretary,
      Ministry of Information & Broadcasting,
      Shashtri Bhavan, New Delhi. 110 001

2)    The Cheif Executive Officer,
      Prasar Bharati,Prasar Bharati Secretariat,
      7th Floor, Mandi House, Copernicus Marg,
      New Delhi 110 003

3)    The Director General, Akashvani,
      Akashvani Bhavan Parliament Street,
      New Delhi 110 001

4)    The Deputy Director General (E) Akashvani,
      Thiruvananthapuram., Pin : 695 036

5)    The Additional Director General (E)(SZ)
      Akashvani & Doordarshan, Swami Sivananda Salai,
      Chepauk, Chennai 600 005.

6)    The Secretary, Ministry of Finance,
      Department of expenditure,
      North Block, New Delhi - 110 001             - Respondents
[By Advocate: Mr. Ashok Suresh ACGSC]



                                                A X Sherin2026.02.24
                                                          16:41:06+05'30'
                                       2



      The Original Application having been heard on 20.02.2026, the
Tribunal on the same day delivered the following:
                              O R D E R (Oral):

-

Justice K. Haripal, Judicial Member Today when taken up, learned Standing Counsel has produced a copy of communication dated 07.04.2025, showing that the applicant joined the transferred station on 07.04.2025. In fact the transfer is under challenge.

Since the applicant has already joined the new station, the challenge against Annexure A1 has become redundant.

2. There is no representation for the applicant. Recording the communication dated 07.04.2025, the OA is closed. No costs.


                         (Dated, 20th February, 2026)




 BRAJ MOHAN AGRAWAL                                     JUSTICE K. HARIPAL
ADMINISTRATIVE MEMBER                                    JUDICIAL MEMBER
rkr




                                                    A X Sherin2026.02.24
                                                              16:41:06+05'30'
                                     3



List of Annexures in O.A No. 180/00507/2023 Annexure A1: True copy of the order of transfer bearing no:TVM/1(10) (6)2023S/Posting/Redeployment/ADMN/1265 DT:22nd AUG, 2023 Annexure A2: True copy of relevant pages of order no: 225/2021-PPC DT:04-10-2021 issued by the 2nd respondent Annexure A3: True copy of the representation given by one P .Suresh dated 20-3-2023 to the 3rd respondent with copy of the 2nd respondent.

Annexure A 4: True copy of representation moved by the administrative staff of Akashvani Calicut, before the Hon. Minister of ministry of Information and Broadcasting undated Annexure A5: True copy of RTI reply issued by the second respondent dated 22.02.2023.

Annexure A6: True copy of the RTI application given by Kochurani Thomas dated 30.06.2023 Annexure A7: True copy of the reply no.N.39011/33/2023 B(D) given by the first respondent dated 13.07.2023 Anneuxre A8: True copy of the office order No. 135/2023-PPC dated 19.06.2023 issued by the 2nd respondent Annexure A9: True copy of request under RTI addressed to the 1st respondent bearing No. MOI AB/R/E/23/00384 given by one Suresh.P. Annexure A10: True copy of the reply given by the 1st respondent to the Suresh.P bearing No. 1-11011/206/2023-B AP dated 12-9-2023.

A X Sherin2026.02.24 16:41:06+05'30' 4 Annexure A11: True copy of the correspondence under the 2nd respondent bearing No. R-5/PRBHA/R/T/23/00060/RTI/P BS dated 31/8/2023.

Annexure A12: True copy of the office memorandum bearing No. 7 (1)/E.Coord-I/2017 dated 12.04. 2017.

Annexure A13: True copy of office order no.130/2022-ppc dated 20/06/2022 showing shifting of post in the engineering cadre Annexure A14: True copy of the order no.7/2022 dated 14/07/2022 showing the redeployment of engineering assistants to various stations due to closure of ATTs in south zone Annexure A15: True copy of the order no.5/2022 dated 07/07/2022 showing the redeployment of senior technicians to various stations due to closure of ATTs in south zone Annexure A16: True copy of office order no.LAH/ADE 1(2)/2022 dated 12/10/2022 showing the deployment of surplus engineering staff in the administrative cadre in Calicut station.

Annexure A17: True copy of the office order posting a sr.engineering assistant being allocated duties of store keeping at AIR, Kannur bearing no:KNR-1(7)2022/S/675 dated 30/11/2022.

Annexure A18: True copy of the office order bearing по.КОС-23(2)/2023- G dated 03.03.2023 showing the deployment engineer staff in the administrative cadre in AIR Kochi.

Annexure A19: True copy of the office order bearing no.ALP-1(7)/2022- G/328 dated 30.08.2022 showing the deployment engineer staff in the administrative cadre in AIR Alappuzha.

Annexure A20: True copy of the office order bearing no.Man-

A X Sherin2026.02.24 16:41:06+05'30' 5 1(11)/2022-23/S dated 18.07.2022 showing the deployment of engineer staff in the administrative cadre in AIR Mangalore.

Annexure A21: True copy of the request made under the RTI by one P.Suresh bearing no:24/31/2024-S-IV/2342 Dt:11-07-2024.

Annexure A22: True copy of the report of the office of Director General of Audit (Central Expenditure). IP estate, New Delhi Annexure A23: True copy of the monthly report of sanctioned strength & vacancy position of Akashvani Kochi as on 1-7-2019 Annexure A 24: True copy of the monthly report of sanctioned strength & vacancy position of Akashvani Kochi as on 30-4-2024 Annexure R1: True copy of Prasar Bharati (Broadcasting Corporation of India) Act 1990 Annexure R2: True copy of the Prasar Bharati ( Broadcasting Corporation of India) Amendment Act ****** A X Sherin2026.02.24 16:41:06+05'30'