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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(2)(b) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(b)the extent to which any person is likely to sustain loss or damage in consequence of such contravention before a final order is made; and