Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(1) in The Indian Veterinary Council Act, 1984

(1)The Central Government may, by notification in the Official Gazette, make rules to carry out the purposes of Chapters II, III, IV and V.