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Himachal Pradesh High Court

Smt. Narvada Devi vs . The Managing Director & Anr. on 24 August, 2022

Bench: Sabina, Sushil Kukreja

Smt. Narvada Devi vs. The Managing Director & Anr.

.

CWPOA No.4788 of 2020 24.08.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

CWPOA No.4788 of 2020 Heard.

Admitted.

CMP-T No.791 of 2022 Application stands disposed of.

( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 24/08/2022 20:05:44 :::CIS