Himachal Pradesh High Court
Smt. Narvada Devi vs . The Managing Director & Anr. on 24 August, 2022
Bench: Sabina, Sushil Kukreja
Smt. Narvada Devi vs. The Managing Director & Anr.
.
CWPOA No.4788 of 2020 24.08.2022 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondents.
CWPOA No.4788 of 2020 Heard.
Admitted.
CMP-T No.791 of 2022 Application stands disposed of.
( Sabina ) Judge (Sushil Kukreja) Judge 24th August, 2022 (reena) ::: Downloaded on - 24/08/2022 20:05:44 :::CIS